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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(i) in Rajasthan Government Servants' General Provident Fund Rules, 1997

(i)[ Monthly deposit depending upon the total of pay in RUnning Pay Band and Grand Pay thereon of the subscriber at the rates prescribed below:- [Substituted by Notification No. G.S.R. 102, dated 12.9.2008 (w.e.f. 9.6.1997).]