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[Cites 0, Cited by 10] [Section 2(4)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(4)(a) in Indian Forest Act, 1927

(a)the following whether found in, or brought from, a forest or not, that is to say, timber, charcoal, caoutchouc, catechu, wood-oil, resin, natural varnish, bark, lac, mahua flowers, mahua seeds [,kuth] [Inserted by Act 26 of 1930, Section 2.] and