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[Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(10)(d) in Telangana State District Mineral Foundation (Trust) Rules, 2015

(d)Education - construction of school buildings, Additional class rooms, Laboratories, Libraries, Art and crafts room, Toilet blocks, Drinking water provisions Residential Hostels for students/teachers in remote areas,, sports infrastructure, engagement of teachers/other supporting staff, e-learning setup, other arrangement of transport facilities (bus/van/cycles/rickshaws/etc.) and nutrition related programs.