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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(20) in Gujarat Primary Education Act, 1947

(20)[ "Teacher" means primary school teacher; [Clauses (20) and (21) added by Gujarat 3 of 2003, dated 3rd March 2003 (w.r.e.f 11-06-1998)]