Customs, Excise and Gold Tribunal - Mumbai
M/S Silvassa Detergent, M/S Silvassa ... vs Commissioner Of Central Excise And ... on 27 July, 2001
ORDER G.N. Srinivasan, Member (J)
1. Shri K.I. Vyas, advocate, states that appeals E/298, 299 & 300/99-Mum have been settled under Kar Vivad Samadhan Scheme, 1998. Hence all the three appeals stand dismissed as withdrawn.
(Dictated in Court)