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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Meghalaya - Subsection

Section 9(3) in The Meghalaya Co-operative Societies Act

(3)The Registrar shall register the amendment of the bye- laws consequent on the change of liability ; provided that no person who ceases to be a member of the society before such amendment is registered shall be adversely affected by the change of liability.