Bombay High Court
Tarun Mathadi Transport And General ... vs The Metal And Paper Markets And Shops ... on 3 March, 2021
Author: R.I. Chagla
Bench: K.K. Tated, R.I. Chagla
11.wpst.93803.20 wt....doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST.) NO. 93803 OF 2020
Tarun Mathadi Transport and
General Kamgar Sanghatna & Anr. ... Petitioners
Versus
The Metal (Excluding Iron and Steel)
And Paper Markets and Shops Mathadi
Labour Board for Greater Bombay & Ors. ... Respondents
WITH
WRIT PETITION (ST.) NO. 94142 OF 2020
Tarun Mathadi Transport and
General Kamgar Sanghatna & Anr. ... Petitioners
Versus
The Grocery Markets and Shops Board (for
Brihan Mumbai, Thane and Raigad Districts) & Ors. ... Respondents
.........
Mr. Vaibhav Jagdale for the Petitioners.
Mr. Rahul D. Oak i/b B.S. Mahamulkar for Respondent No.1.
Mr. Karan S. Thorat, A.G.P. for the Respondent-State.
.........
CORAM : K.K. TATED &
R.I. CHAGLA, JJ.
DATE : 3rd MARCH, 2021.
Waghmare 1 / 211.wpst.93803.20 wt....doc P.C. :-
1 Heard the learned Counsel for the parties. 2 The learned Advocate Mr. Rahul D. Oak appearing on behalf of Respondent Board submits that they received a report from the Committee appointed for this purpose. He requires some time to produce the copy of said report. Same is permitted. 3 Stand over to 12.03.2021.
4 In the meanwhile, the Petitioner is directed to remove all office objections in the Petitions.
Digitally signed by Waishali S. Waishali Waghmare S. Date:
Waghmare 2021.03.06 03:23:31 +0530 ( R.I. CHAGLA, J. ) ( K.K. TATED, J. ) Waghmare 2 / 2