Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Nagaland - Section

Section 1 in Nagaland Registration of Births and Deaths Rules, 1972

1. Short title, extent and commencement.

(1)These Rules may be called the Nagaland Registration of Births and Deaths Rules, 1972.
(2)These rules extend to the whole State of Nagaland.
(3)These rules shall come into force on 1st July, 1972.