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[Cites 0, Cited by 0] [Section 12AB(10)] [Section 12AB] [Entire Act]

Union of India - Subsection

Section 12AB(10)(XIV) in Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020

(XIV)in section 115AD, with effect from the 1st day of April, 2021,-