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[Cites 0, Cited by 0] [Section 371(2)] [Section 371] [Entire Act]

State of Maharashtra - Subsection

Section 371(2)(a) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(a)must place on his voting paper the figure 1 opposite the name of the candidate for whom he votes in the column of "order of preference".