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State of Tamilnadu - Section

Section 8 in The Tamil Nadu Prohibition Of Smoking And Spitting Act, 2003

8. Display and exhibition of board.—

Every person incharge of place of public work or use shall display and exhibit a board at a conspicuous place in or outside the place prominently stating that the place is a "No smoking and No Spitting Place" and that "Smoking or Spitting is an Offence".