Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Uttarakhand - Subsection Section 45(2) in Dev Sanskriti Vishwavidyalaya Act, 2002 (2)The annual accounts and balance sheet of the University shall be audited by at least two auditors, who are members of the Indian Institute of Chartered Accountants every year.
