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Patna High Court - Orders

Bihar State Sunni Wakf Board & Anr vs Manju Singh & Ors on 18 September, 2018

Author: Prabhat Kumar Jha

Bench: Prabhat Kumar Jha

            Patna High Court C.M isc. No.39 of 2018 (2) dt.18-09-2018




                             IN THE HIGH COURT OF JUDICATURE AT PATNA
                               CIVIL MISCELLANEOUS JURISDICTION No.39 of 2018
                         ======================================================
                         Bihar State Sunni Wakf Board & Anr
                                                                       .... .... Petitioner/s
                                                         Versus
                         Manju Singh & Ors
                                                                      .... .... Respondent/s
                         ======================================================
                         Appearance :
                         For the Appellant/s    : Mr. Md. Helal Ahmad
                         For the Respondent/s    : Mr.
                         ======================================================
                         CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR
                         JHA
                         ORAL ORDER

2       18-09-2018

Heard Mr. Helal Ahmad, learned counsel for the petitioners and Mr. M.N.Parbat, learned senior counsel for the respondent No.6.

Mr. M.N.Parbat, learned senior counsel for the respondent No.6 informed that Manju Singh, respondent No.1 died before institution of this civil miscellaneous petition, on such, learned counsel for the petitioners prayed for one week time to verify the fact and to file appropriate application.

As prayed for, put up on 25.09.2018.

(Prabhat Kumar Jha, J) Saurabh/-

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