Supreme Court - Daily Orders
Swararaj Thackeray @ Raj Thackeray vs Hamid Raza Khan Etc. on 18 January, 2023
Bench: Dinesh Maheshwari, Bela M. Trivedi
IN THE SUPREME COURT OF INDIA
CRIMINAL APPELLATE JURISDICTION
MISCELLANEOUS APPLICATION NOS. 1354-1360 OF 2021
IN
TRANSFER PETITION (CRL.) Nos. 2-8 OF 2009
SWARARAJ THACKERAY @ RAJ THACKERAY APPELLANT(S)
VERSUS
HAMID RAZA KHAN ETC. RESPONDENT(S)
O R D E R
Though served, nobody has appeared for the respondents. Having regard to the submissions made, subject to all just exceptions, the miscellaneous applications are allowed in the manner that the particulars stated in the order dated 08.01.2010 at serial no.5, namely, “Complaint Case No.325 of 2008” shall stand substituted by “Complaint Case No.395 of 2008”.
The miscellaneous applications stand disposed of, accordingly.
...................J. (DINESH MAHESHWARI) ...................J. (BELA M. TRIVEDI) New Delhi;
January 18, 2023
Signature Not Verified
Digitally signed by
Harshita Uppal
Date: 2023.01.20
15:52:24 IST
Reason:
ITEM NO.2 COURT NO.6 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No.1354-1360/2021 in T.P.(Crl.) No.2-
8/2009
(Arising out of impugned final judgment and order dated 08-01-2010 in T.P.(Crl.) No. No.2/2009 08-01-2010 in T.P.(Crl.) No. No.3/2009 08-01-2010 in T.P.(Crl.) No. No.4/2009 08-01-2010 in T.P.(Crl.) No. No.5/2009 08-01-2010 in T.P.(Crl.) No. No.6/2009 08-01-2010 in T.P. (Crl.) No. No.7/2009 08-01-2010 in T.P.(Crl.) No. No.8/2009 passed by the Supreme Court Of India) SWARARAJ THACKERAY @ RAJ THACKERAY Petitioner(s) VERSUS HAMID RAZA KHAN ETC. Respondent(s) (IA No. 100095/2021 - MODIFICATION OF COURT ORDER) Date : 18-01-2023 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI HON'BLE MS. JUSTICE BELA M. TRIVEDI For Petitioner(s) Mr. Arunabh Chowdhury, Sr. Adv.
Ms. Ranjeeta Rohatgi, AOR Mr. Anirudha M. Sethi, Adv.
For Respondent(s) Mr. Gopal Singh, AOR(NP) Mr. Parmanand Pandey, AOR(NP) Mr. Utkarsh Pandey, Adv.(NP) Mr. Ambhoj Kumar Sinha, AOR(NP) Mr. Anil K. Jha, AOR(NP) UPON hearing the counsel the Court made the following O R D E R The miscellaneous applications stand disposed of in terms of the signed order.
(GAGANDEEP SINGH CHADHA) (RANJANA SHAILEY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) (Signed order is placed on the file)