Section 2 in The Orissa Statistics and Economics Service Rules, 1979
2.
In these rules, unless the context otherwise requires -(a)[ "Directorate" means the "Directorate of Economics and statistics;] [Substituted vide Orissa Gazette Extraordinary No. 1614/1989.](b)"Commission" means the Orissa Public Service Commission;(c)"Departmental Examination" means the Departmental Examination referred to in Rule 22;(d)"Government" means the Government of Orissa in the Planning and to-ordination Department;(e)"Schedule" means a Schedule appended to these rules;(f)"Scheduled Castes and Scheduled Tribes" means such Castes and Tribes as may be so specified by the President under Articles 341 and 342 of the Constitution of India, respectively;(g)"Service" means the Orissa Statistics and Economics Service; and(h)"Year" means a calendar year.Chapter-II Cadre
