Orissa High Court
Chittaranjan Ghadei @ Bulu vs State Of Odisha .... Opposite Party on 19 May, 2023
Author: V. Narasingh
Bench: V. Narasingh
IN THE HIGH COURT OF ORISSA AT CUTTACK
BLAPL No.3978 of 2023
Chittaranjan Ghadei @ Bulu .... Petitioner
Mr. S.K. Bhanjadeo, Advocate
-versus-
State of Odisha .... Opposite Party
Mr. P.K. Maharaj, ASC
CORAM: JUSTICE V. NARASINGH
ORDER
19.05.2023 Order No.
02. I.A No.767 of 2023
1. Heard learned counsel for the Petitioner and learned counsel for the State.
2. This I.A has been filed by the Petitioner to prepone the hearing of this BLAPL No.3978 of 2023.
3. Since there is no good ground made out for such preponing, this Court is not inclined to entertain this I.A.
4. Accordingly, the I.A stands dismissed.
5. List this BLAPL on 11.07.2023, the date fixed.
(V. NARASINGH) Judge PKS Signature Not Verified Digitally Signed Signed by: PRADEEP KUMAR SWAIN Designation: ASSISTANT REGISTRAR-CUM-SENIOR SECRETARY Reason: Authentication Location: Orissa High Court Date: 22-May-2023 13:59:08 Page 1 of 1