Supreme Court - Daily Orders
Shiam Singh vs Chaman Lal . on 16 December, 2014
Bench: Ranjan Gogoi, Rohinton Fali Nariman
ITEM NO.1 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 26011/2010
(ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 05/04/2010
IN RSA NO. 261/1996 PASSED BY THE HIGH COURT OF H.P AT SHIMLA)
SHIAM SINGH & ORS. PETITIONER(S)
VERSUS
CHAMAN LAL & ORS. RESPONDENT(S)
(WITH INTERIM RELIEF AND OFFICE REPORT)
WITH
SLP(C) NO. 27970/2010
Date : 16/12/2014 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. J.S. Attri, Sr. Adv.
Mr. Rameshwar Prasad Goyal, Adv.
Mr. Sumeet Parkash, Adv.
For Respondent(s) Mr. Pawanshree Agrawal, Adv.
Mr. Sunil Kumar Jain, Adv.
Mr. Akarsh Garg, Adv.
Mr. Anil Nag, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsels for the parties and perused the relevant material.
We do not find any legal and valid ground for interference. The Special Leave Petitions are dismissed.
[VINOD LAKHINA] [ASHA SONI]
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vinod Lakhina
Date: 2014.12.16
16:21:44 IST
Reason: