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State of Uttar Pradesh - Section

Section 6 in The Ganges Tolls Act, 1867

6. List of tolls.

- Sections 2 and 3 of this Act, and a list of the rates of tolls and of the place or places of collecting the toll leviable under this Act, shall be at all times exhibited at such place or places in the English and Urdu languages, and shall also be published thrice in the official Gazette.