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[Cites 0, Cited by 0] [Section 182] [Entire Act]

State of Haryana - Subsection

Section 182(2) in The Haryana Motor Vehicles Rules, 1993

(2)Save in the case of a trailer being used for the carriage of troops of police or in the case of a traitor trailer used for agricultural purposes and carrying not more than six persons including the attendant, no person other than the attendant or attendants as required by Rule 180 shall be carried on a trailer.