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[Cites 0, Cited by 0] [Section 261(1)] [Section 261] [Entire Act]

State of Rajasthan - Subsection

Section 261(1)(p) in Rajasthan Land Revenue Act 1956

(p)prescribing under clause (c) of sub-section (2) of section 205, the statements and returns to be submitted and the particulars to be contained therein,