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[Cites 0, Cited by 0] [Section 51(5)] [Section 51] [Entire Act]

State of Maharashtra - Subsection

Section 51(5)(ix) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(ix)prepare the annual report on the work done by committee for the year ending on the 30th June and submit the same to the management, the Executive Council of the University and to the concerned Director;