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Orissa High Court

Vedanta Ltd vs Oerc And Another .... Opposite Parties on 19 October, 2022

Bench: S. Talapatra, M. S. Sahoo

                IN THE HIGH COURT OF ORISSA AT CUTTACK
                             W.P.(C) No. 2220 of 2021

                Vedanta Ltd.                ....            Petitioner
                              Mr. S.K.Padhi, Sr. Advocate instructed
                                     by Mr. Hemant Singh, Advocate
                                    -versus-
                OERC and another            .... Opposite Parties

                                     CORAM:
                                JUSTICE S. TALAPATRA
                                JUSTICE M. S. SAHOO

                                              ORDER

Order No. 19.10.2022

11. 1. This matter is taken up through hybrid mode.

2. Let the matter be listed on 27.10.2022 along with connected matters.

3. Interim order as passed earlier, shall continue till the next date.

(S. Talapatra) Judge (M.S. Sahoo) Judge dutta