Orissa High Court
Vedanta Ltd vs Oerc And Another .... Opposite Parties on 19 October, 2022
Bench: S. Talapatra, M. S. Sahoo
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No. 2220 of 2021
Vedanta Ltd. .... Petitioner
Mr. S.K.Padhi, Sr. Advocate instructed
by Mr. Hemant Singh, Advocate
-versus-
OERC and another .... Opposite Parties
CORAM:
JUSTICE S. TALAPATRA
JUSTICE M. S. SAHOO
ORDER
Order No. 19.10.2022
11. 1. This matter is taken up through hybrid mode.
2. Let the matter be listed on 27.10.2022 along with connected matters.
3. Interim order as passed earlier, shall continue till the next date.
(S. Talapatra) Judge (M.S. Sahoo) Judge dutta