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State of Punjab - Section

Section 2 in The Punjab Vaccination Rules, 1959

2. Vaccination Circles.

- Each local area shall be generally divided into vaccination circles, so that each circle constitutes -
(i)in the case of rural areas a Thana; and
(ii)in the case of urban areas a ward or wards comprising a population of 80,000 or the whole town if the population is less than 80,000.
Each Circle shall be sub-divided into vaccination sub-circles of not more than 40,000 population or sixty villages (whichever is less) in the rural areas and 20,000 population in the urban areas.