Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 43 in Rajasthan Muslim Wakf Regulations, 1964 43. Establishment. - The Secretary shall, early in April each year, prepare a detailed statement of all posts under the Board existing on the 1st April.
