Delhi High Court - Orders
Gian Kaur Malhi vs The State (Govt Of Nct Delhi) on 30 May, 2024
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1122/2024 & CRL.M.A. 10845/2024
GIAN KAUR MALHI ..... Petitioner
Through: Mr. Amarveer Singh
Bhullar, Mr. Sunil
Sehrawat, Mr. Anurag
Sharma and Ms. Sharanjit
Kaur Shergill, Advs.
versus
THE STATE (GOVT OF NCT
DELHI) ..... Respondent
Through: Mr. Sanjeev Bhandari,
ASC for the State with SI
Rajesh Kr, PS IGI Airport.
CORAM:
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 30.05.2024
1. In view of the farewell of Hon'ble Mr. Justice Sanjeev Sachdeva and Hon'ble Mr. Justice V. Kameswar Rao, the matter could not be taken up.
2. List on 18.09.2024.
BY ORDER (COURT MASTER) MAY 30, 2024 'KDK' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/06/2024 at 02:03:56