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Delhi High Court - Orders

Gian Kaur Malhi vs The State (Govt Of Nct Delhi) on 30 May, 2024

                                      $~20
                                      *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                      +           W.P.(CRL) 1122/2024 & CRL.M.A. 10845/2024

                                                  GIAN KAUR MALHI                                                  ..... Petitioner
                                                              Through:                                       Mr.     Amarveer       Singh
                                                                                                             Bhullar,       Mr.     Sunil
                                                                                                             Sehrawat, Mr. Anurag
                                                                                                             Sharma and Ms. Sharanjit
                                                                                                             Kaur Shergill, Advs.

                                                                                     versus

                                                  THE STATE (GOVT OF NCT
                                                  DELHI)                       ..... Respondent
                                                                Through: Mr. Sanjeev Bhandari,
                                                                         ASC for the State with SI
                                                                         Rajesh Kr, PS IGI Airport.

                                                  CORAM:
                                                  HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                               ORDER

% 30.05.2024

1. In view of the farewell of Hon'ble Mr. Justice Sanjeev Sachdeva and Hon'ble Mr. Justice V. Kameswar Rao, the matter could not be taken up.

2. List on 18.09.2024.

BY ORDER (COURT MASTER) MAY 30, 2024 'KDK' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/06/2024 at 02:03:56