Delhi High Court - Orders
Sahipur Gram Vikas Welfare Association ... vs North Delhi Municipal Corporation And ... on 6 April, 2023
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3577/2017, CM. APPLs. 15646/2017, 6311 & 8211/2020
SAHIPUR GRAM VIKAS WELFARE
ASSOCIATION (REGD.) ..... Petitioner
Through: Ms.Gitanjali Malviya, Adocate
versus
NORTH DELHI MUNICIPAL
CORPORATION AND ORS ..... Respondents
Through: Ms.Mansi Gupta, Standing Counsel,
MCD.
Mr.Divyam Nandrajog, Panel
Counsel, GNCTD with Mr.Mayank
Kamra, Advocate wwith SI Sachin
Dhama, PS Shalimar Bagh.
Mr.Safarz Hussain, Advocate for
respondent No.5.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 06.04.2023
1. In view of the Special Division Bench called to be convened, this case cannot be heard today.
2. List on 09.05.2023.
MANOJ KUMAR OHRI, J APRIL 6, 2023/v Digitally Signed By:NIJAMUDDEEN ANSARI Signing Date:10.04.2023 18:22:55 Digitally Signed By:MANOJ KUMAR OHRI Signing Date:10.04.2023 18:20:21