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State of Uttar Pradesh - Section

Section 6 in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986

(6)An 'Apprentice/Trainee' is a learner who is kept for the period of his training and on the stipend as provided under the Apprentices Act, 1961 (Act No. 52 of 1961) and the Rules framed thereunder.