Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 37 in Bihar Collection of Statistics (Work-stoppages resulting from Industrial and Labour Disputes) Rules, 1973 37. Electrical Machinery, Apparatus, Appliances and Supplies. (a)Electrical Machinery.(b)Telegraph and Telephone Workshops.(c)Electric Fans, Radiators and other Accessories.(d)Storage Batteries.(e)Others.
