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Supreme Court - Daily Orders

Medical Council Of India vs Subharti Medical College Meerut. on 26 September, 2014

Bench: Anil R. Dave, Vikramajit Sen, Uday Umesh Lalit

                                                 REVISED
     ITEM NO.301                             COURT NO.3                 SECTION XI

                                S U P R E M E C O U R T O F         I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).22472/2014

     (Arising out of impugned final judgment and order dated 22/07/2014
     in WPC No.37292/2014 passed by the High Court Of Judicature at
     Allahabad)

     MEDICAL COUNCIL OF INDIA                                           Petitioner(s)

                                                   VERSUS

     SUBHARTI MEDICAL COLLEGE MEERUT.                                   Respondent(s)

     Date : 26/09/2014 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE ANIL R. DAVE
                          HON'BLE MR. JUSTICE VIKRAMAJIT SEN
                          HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)               Mr.   Vikas Singh,Sr.Adv.
                                     Mr.   Gaurav Sharma,Adv.
                                     Ms.   Amandeep Kaur,Adv.
                                     Mr.   Prateek Bhatia,Adv.

     For Respondent(s)               Ms.   Pinky Anand,ASG
     UOI                             Mr.   R.K. Rathore,Adv.
                                     Ms.   Rekha Pandey,Adv.
                                     Mr.   R.S. Nagar,Adv.
                                     Mr.   D.S. Mahra,Adv.

     No.1                            Mr.   M.L. Varma,Sr.Adv.
                                     Mr.   Rajesh Srivastva,Adv.
                                     Mr.   Abhishek Yadav,Adv.
                                     Ms.   Meenu Juneja,Adv.
                                     Mr.   Sanjeev Bhatnagar,Adv.

     No.3                            Mr. Abdhesh Chodhary,Adv.
                                     Mr. Sanjit Kumar,Adv.
                                     Mr. Rajiv R. Dwivedi,Adv.

                           UPON hearing the counsel the Court made the following
                                              O R D E R

Signature Not Verified Digitally signed by Sarita Purohit Date: 2014.10.11 List the matter on 14th October, 2014, as Part-Heard.

10:39:01 IST
Reason:




                (Sarita Purohit)                                  (Sneh Bala Mehra)
                  Court Master                                   Assistant Registrar
ITEM NO.301                   COURT NO.3                 SECTION XI

                 S U P R E M E C O U R T O F         I N D I A
                         RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (C) No(s).22472/2014 (Arising out of impugned final judgment and order dated 22/07/2014 in WPC No.37292/2014 passed by the High Court Of Judicature at Allahabad) MEDICAL COUNCIL OF INDIA Petitioner(s) VERSUS SUBHARTI MEDICAL COLLEGE MEERUT. Respondent(s) Date : 26/09/2014 This petition was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE UDAY UMESH LALIT For Petitioner(s) Mr. Vikas Singh,Sr.Adv.
Mr. Gaurav Sharma,Adv.
Ms. Amandeep Kaur,Adv.
Mr. Prateek Bhatia,Adv.
For Respondent(s) Ms. Pinky Anand,ASG UOI Mr. R.K. Rathore,Adv.
Ms. Rekha Pandey,Adv.
Mr. R.S. Nagar,Adv.
Mr. D.S. Mahra,Adv.
No.1 Mr. M.L. Varma,Sr.Adv.
Mr. Rajesh Srivastva,Adv. Mr. Abhishek Yadav,Adv. Ms. Meenu Juneja,Adv.
Mr. Sanjeev Bhatnagar,Adv.
No.3 Mr. Abdhesh Chodhary,Adv.
Mr. Sanjit Kumar,Adv.
Mr. Rajiv R. Dwivedi,Adv.
UPON hearing the counsel the Court made the following O R D E R List the matter on 14th October, 2014, as Part-Heard.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar