Supreme Court - Daily Orders
Medical Council Of India vs Subharti Medical College Meerut. on 26 September, 2014
Bench: Anil R. Dave, Vikramajit Sen, Uday Umesh Lalit
REVISED
ITEM NO.301 COURT NO.3 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).22472/2014
(Arising out of impugned final judgment and order dated 22/07/2014
in WPC No.37292/2014 passed by the High Court Of Judicature at
Allahabad)
MEDICAL COUNCIL OF INDIA Petitioner(s)
VERSUS
SUBHARTI MEDICAL COLLEGE MEERUT. Respondent(s)
Date : 26/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Vikas Singh,Sr.Adv.
Mr. Gaurav Sharma,Adv.
Ms. Amandeep Kaur,Adv.
Mr. Prateek Bhatia,Adv.
For Respondent(s) Ms. Pinky Anand,ASG
UOI Mr. R.K. Rathore,Adv.
Ms. Rekha Pandey,Adv.
Mr. R.S. Nagar,Adv.
Mr. D.S. Mahra,Adv.
No.1 Mr. M.L. Varma,Sr.Adv.
Mr. Rajesh Srivastva,Adv.
Mr. Abhishek Yadav,Adv.
Ms. Meenu Juneja,Adv.
Mr. Sanjeev Bhatnagar,Adv.
No.3 Mr. Abdhesh Chodhary,Adv.
Mr. Sanjit Kumar,Adv.
Mr. Rajiv R. Dwivedi,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by Sarita Purohit Date: 2014.10.11 List the matter on 14th October, 2014, as Part-Heard.
10:39:01 IST Reason: (Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar ITEM NO.301 COURT NO.3 SECTION XI S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).22472/2014 (Arising out of impugned final judgment and order dated 22/07/2014 in WPC No.37292/2014 passed by the High Court Of Judicature at Allahabad) MEDICAL COUNCIL OF INDIA Petitioner(s) VERSUS SUBHARTI MEDICAL COLLEGE MEERUT. Respondent(s) Date : 26/09/2014 This petition was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE HON'BLE MR. JUSTICE UDAY UMESH LALIT For Petitioner(s) Mr. Vikas Singh,Sr.Adv.
Mr. Gaurav Sharma,Adv.
Ms. Amandeep Kaur,Adv.
Mr. Prateek Bhatia,Adv.
For Respondent(s) Ms. Pinky Anand,ASG UOI Mr. R.K. Rathore,Adv.
Ms. Rekha Pandey,Adv.
Mr. R.S. Nagar,Adv.
Mr. D.S. Mahra,Adv.
No.1 Mr. M.L. Varma,Sr.Adv.
Mr. Rajesh Srivastva,Adv. Mr. Abhishek Yadav,Adv. Ms. Meenu Juneja,Adv.
Mr. Sanjeev Bhatnagar,Adv.
No.3 Mr. Abdhesh Chodhary,Adv.
Mr. Sanjit Kumar,Adv.
Mr. Rajiv R. Dwivedi,Adv.
UPON hearing the counsel the Court made the following O R D E R List the matter on 14th October, 2014, as Part-Heard.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar