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[Cites 0, Cited by 2] [Section 7(2)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2)(b) in Punjab Package Deal Properties (Disposal) Act, 1976

(b)is, in the opinion of the Tehsildar (Sales) or Naib-Tehsildar (Sales) otherwise in unauthorised possession of any package deal property;