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Himachal Pradesh High Court

Umesh Sati vs . Hrtc & Others A/W on 10 October, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Umesh Sati vs. HRTC & others a/w connected matters.

CWP No.3911 of 2022 a/w CWP .

Nos. 3908, 3928, 3929,3930, 3936, 3943, 3952, 3955, 4007 and 4515 of 2022.

10.10.2022. Present: Mr. D.N. Sharma, Mr. Prashant Sharma and Mr. Karan Singh Parmar, Advocates, for the petitioner(s) in the respective petitions.

Mr. V.B. Verma and Mr. Vikas Rajput, Advocates, for the respondent(s) in the respective petitions.

Mr. D.N. Sharma, Advocate, prays for and is granted two weeks' further time to place on record additional documents. List on 07.11.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 10th October, 2022.

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