Patna High Court - Orders
Polio Yadav vs State Of Bihar on 26 August, 2008
Author: Shiva Kirti Singh
Bench: Shiva Kirti Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CR. APP (DB) No.949 of 2008
POLIO YADAV
Versus
STATE OF BIHAR
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2/ 26-Aug-08 This appeal is admitted for hearing. Call for the lower court records.
The prayer of the appellant for bail shall be considered on receipt of the records.
(Shiva Kirti Singh, J.) (S.M. Mahfooz Alam,J.) perwez