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[Cites 0, Cited by 0] [Section 2(17)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(17)(d) in West Bengal Municipal Corporation Act, 2006

(d)a co-operative society, by whatever name called, registered, or deemed to have been registered, under the West Bengal Co-operative Societies Act, 1983; (West Ben. Act XLV of 1983).