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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(l) in Rules for Delegation of Administrative and Financial Powers in the Assam Agricultural University, 1988

(l)"Major Head of expenditure" includes :
(i)General Administration,
(ii)Agriculture Education,
(iii)Veterinary Education,
(iv)Extension Education,
(v)Home Science,
(vi)Basic Science & Humanities,
(vii)Agricultural Research,
(viii)Agricultural Research Sixth Schedule,
(ix)Veterinary and Animal Science Research,
(x)Centrally Sponsored Schemes,
(xi)Applied Research under World Bank Project,
(xii)N.E.C. Schemes,
(xiii)Works.