Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act] Union of India - Subsection Section 33(2)(p) in Adoption Regulations, 2017 (p)ensure that all adoption placements in the State are done in accordance with the relevant provisions of the Act, rules made there under and these regulations;