Delhi High Court - Orders
The Management Of Esi Hospital vs Kamlesh on 13 September, 2022
$~R-92
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 16813/2004 & CM APPL. 12011/2005 (Stay)
THE MANAGEMENT OF ESI HOSPITAL ..... Petitioner
Through: Mr. Yakesh Anand, Ms. Sonam
Anand and Ms. Deepshikha
Sansanwal, Advocates.
versus
KAMLESH ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 13.09.2022 The hearing has been conducted through hybrid mode (physical and virtual hearing).
Learned counsel for the petitioner seeks an adjournment. Let the matter remain on board.
GAURANG KANTH, J SEPTEMBER 13, 2022 kd Signature Not Verified Digitally Signed By:RITU DHIRANIA Signing Date:15.09.2022 11:00:12