Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 227(3)] [Section 227] [Entire Act] Union of India - Subsection Section 227(3)(a) in The Companies Act, 1956 (a)whether he has obtained all the information and explanations which to the best of his knowledge and belief were necessary for the purposes of his audit;