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[Cites 0, Cited by 0] [Section 1(9)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(9)(c) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(c)If a Polling Officer owing to illness or due to unavoidable cause, absent himself, from the polling station his functions, shall be performed by such polling clerk as has been previously authorised by the Election Officer to perform such functions during any such absence.