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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Tamilnadu - Subsection

Section 93(1) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(1)No Court shall take cognizance of any offence punishable under this Act except on complaint in writing made by the authorised officer or any officer empowered by him by special order.