Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(viii) in Rajasthan Rent Control Act, 2001 (viii)to any premises belonging to such religious, charitable or educational trust or class of such trusts as may be specified by the Slate Government by notification in the Official Gazette;
