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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(o) in The Orissa Electricity Reform (Transfer of Assets, Liabilities, Proceedings and Personnel of Gridco to Distribution Companies) Rules, 1998

(o)"Liabilities" means ail liabilities, debts, duties, obligations and other outgoing including statutory liabilities and State Government levies of whatever nature;