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[Cites 0, Cited by 4] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(c) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(c)all rights and interests created by the inamdar in or over his inam before the appointed day, shall, as against the Government, cease and determine;