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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

State of Goa - Subsection

Section 50(2)(c) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(c)that there was a substantial error in following the procedure provided by this Act, which has resulted in the miscarriage of justice.