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[Cites 0, Cited by 0] [Section 68(11)] [Section 68] [Entire Act]

State of Uttar Pradesh - Subsection

Section 68(11)(c) in The U.P. Factories Rules, 1950

(c)A portion of the dining hall and service counter shall be partitioned off and reserved for women workers in proportion to their number. Washing places for women shall be separate and screened to secure privacy.