Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(3) in Rajasthan Ropeway Rules, 2000 (3)The Chief Inspector shall have power to call for information from the District Inspector as to the working of the Ropeway at any time as also of the out come of his periodical or other inspection.
