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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(1)(ix) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(ix)the exercise by any servant of the Panchayat Samiti, except the Executive Officer, of powers conferred upon the Samiti by this or any other Act for the time being in force, and the conditions and limitations subject to which such powers may be exercised;