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[Cites 0, Cited by 0] [Section 92(4)] [Section 92] [Entire Act]

State of Jharkhand - Subsection

Section 92(4)(vii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(vii)give wide publicity in the surrounding area through the use of loud speakers and the distribution and affixture of Hue and Cry notice at prominent places. Social networking portals, Short Message Service alerts and slides in cinema halls can be used to reach out to the masses;