Section 2(10) in The West Bengal Board Of Secondary Education Act, 1963.
(10)'person employed' used in relation to a shop or an establishment means a person wholly or principally employed in connection with the business of the shop or the establishment, but does not include an owner of the shop or the establishment or the husband, wife, child, father, mother, brother or sister of such an owner who lives with and is dependent on, such owner ;
