Supreme Court - Daily Orders
Intertek India Private Limited vs Assistant Commissioner Of Income Tax ... on 1 December, 2025
ITEM NO.44 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26705/2023
[Arising out of impugned final judgment and order dated 31-08-2023
in WP(C) No. 11517/2023 passed by the High Court of Delhi at New
Delhi]
INTERTEK INDIA PRIVATE LIMITED Petitioner(s)
VERSUS
ASSISTANT COMMISSIONER OF
INCOME TAX CIRCLE 10 1 NEW DELHI Respondent(s)
Date : 01-12-2025 This petition was called on for hearing today.
CORAM : HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) : Ms. Rubal Bansal Maini, Adv.
Mr. Prakhar Pandey, Adv.
Mr. Satvik Sareen, Adv.
Mr. Faisal Sherwani, AOR
For Respondent(s) : Mr. N Venkatraman, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Ms. Madhulika Upadhyay (aor), Adv.
Mr. V Chandrashekhara Bharathi, Adv.
Mr. Sudhakar Kulwant, Adv.
Mr. Navanjay Mahapatra, Adv.
Mr. B K Satija, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 23.02.2026.
(B. LAKSHMI MANIKYA VALLI) (DIVYA BABBAR) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by BORRA LM VALLI Date: 2025.12.02 17:16:44 IST Reason: