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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(3) in Tamil Nadu Home Guard Rules, 1963

(3)All members of the Home Guard shall be supplied with two sets of uniform at Government cost on enrollment:[Provided that in the Nilgiris district the two sets shall consist of cotton clothing (one set) and flannel and khaki serge clothing (one set) besides one woollen jersey, one great coat and one set of water proof coat and cover.] [G. O. 4082, Home, dated 16th November 1965.][Replacement shall be at such intervals as the State Government may by order specify.] [G. O. 943, Home, dated 18th March 1965.]